Bombay High Court
Mrs. Savitrabai Sakharam Datir And Ors vs Trambak Savaliram Chavan Decd Thru Lhr ... on 25 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 13653 OF 2023
In
WRIT PETITION 7410 OF 2016
Mrs. Savitrabai Sakharam Datir And Ors. ....PETITIONER
V/S
Trambak Savaliram Chavan Decd Thru Lhr ....RESPONDENT
Baburao Trambak Chavan Decd Thru Lhrs And Ors Ms. Divya Parab i/by Mr. R. N. Gite for Applicant Mr. Sachin Gite for Respondent CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 25th July, 2023 P.C. :
The Registry to verify and place the matter before the appropriate Court.
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