Section 19(1)(c) in The U.P. First Offenders' Probation Rules, 1939

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State of Uttar Pradesh - Subsection

Section 19(1)(c) in The U.P. First Offenders' Probation Rules, 1939

(c)a book in which a separate page shall be allotted to each probationer in charge of a probation officer. In it shall be entered from time to time the progress made by the probationers.

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State of Uttar Pradesh - Subsection

Section 19(1)(c) in The U.P. First Offenders' Probation Rules, 1939