Section 24 in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
24. Manner of maintenance of records of street vendors by Town Vending Committee.
- Every Town Vending Committee shall maintain up to date records as specified in the scheme under sub-section (2) of Section 26 of the Act in electronic form or manually or in both forms, as may be decided by the local authority.
