Section 54(1)(a) in The Multi-State Co-Operative Societies Act, 2002

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Union of India - Subsection

Section 54(1)(a) in The Multi-State Co-Operative Societies Act, 2002

(a)the records, including registers and books of account of a multi-State co-operative society are likely to be tampered with or destroyed or the funds or other property of such society are likely to be mis-appropriated; or

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Union of India - Subsection

Section 54(1)(a) in The Multi-State Co-Operative Societies Act, 2002