Patna High Court - Orders
The G.M.,Hindustan Fertilizer vs Rama Kant Kumar & Anr on 7 January, 2010
Author: Dipak Misra
Bench: Dipak Misra
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.33 of 2010
THE GENERAL MANAGER INCHARGE, HINDUSTAN
FERTILIZER CORPORATION LTD., HFCL, BARAUNI
Versus
RAMA KANT KUMAR & ANR.
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2. 07.01.2010. Let this appeal be listed along with L.P.As.
No. 1224/2009, 1377/2009, 1216/2009 & 1250/2009 on 12.01.2010.
The Registry is directed to list these appeals within top ten cases of the list on that date.
Learned counsel for the appellants shall come prepared to argue the matter on merits of the appeals.
( Dipak Misra, C.J. ) ( Dr. Ravi Ranjan, J. ) Dilip