Section 28(28) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005
28.2Tariff for sale of electricity from a hydro power generating station shall comprise of two-parts, namely, recovery of annual capacity charge and energy charges.Provided that the annual capacity charges for a hydro power generating station shall be computed in accordance with the following formula:Annual Capacity Charges = (Annual Fixed Charge-Energy Charge)Provided further that the Energy Charge shall not exceed the Annual Fixed Charge under these Regulations.
