Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010 33. Have tank washings resulting from the prewash been discharged ashorc and is the tank empty?
