Section 7(2)(a) in The Jammu and Kashmir Cinematograph Act, 1989

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(a) in The Jammu and Kashmir Cinematograph Act, 1989

(a)the regulation of cinematograph exhibitions for securing the public safety ;

(aa)the terms, conditions and restrictions, if any subject to which licences may be granted under this Act ; [Clause (aa) and (aaa) of section 7(2) inserted by Act XLI of 2011.]

(aaa)the time within which and the conditions subject to which an appeal under sub-section (5) of section 5 may be preferred ;]

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State of Jammu-Kashmir - Subsection

Section 7(2)(a) in The Jammu and Kashmir Cinematograph Act, 1989