Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(7) in Rajasthan State Dental Council Rules, 2008 (7)The same quorum shall be necessary for and adjourned meeting as for an ordinary meeting, except in such cases as provided for in Rule 28(3).
