Bombay High Court
Ankush Achutrao Raut And Others vs The State Of Maharashra And Others on 18 March, 2021
Author: V.K. Jadhav
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
938 WRIT PETITION NO.4920 OF 2021
ANKUSH ACHUTRAO RAUT AND OTHERS
VERSUS
THE STATE OF MAHARASHRA AND OTHERS
...
Advocate for Petitioners : Mr. N N Desle h/f K G Bhosale
GP for Respondents : Mr. D R Kale
...
CORAM : V.K. JADHAV, J.
Dated: March 18, 2021 ...
PER COURT :-
1. I have heard the learned counsel for the petitioners, at length.
2. Learned Government Pleader Mr. Kale is requested to take instructions in this regard.
3. Stand over to 8.4.2021.
( V.K. JADHAV, J. ) ...
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