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Bombay High Court

Ankush Achutrao Raut And Others vs The State Of Maharashra And Others on 18 March, 2021

Author: V.K. Jadhav

Bench: V.K. Jadhav

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                     938 WRIT PETITION NO.4920 OF 2021

             ANKUSH ACHUTRAO RAUT AND OTHERS
                                VERSUS
            THE STATE OF MAHARASHRA AND OTHERS
                                   ...
       Advocate for Petitioners : Mr. N N Desle h/f K G Bhosale
                  GP for Respondents : Mr. D R Kale
                                   ...
                      CORAM : V.K. JADHAV, J.

Dated: March 18, 2021 ...

PER COURT :-

1. I have heard the learned counsel for the petitioners, at length.
2. Learned Government Pleader Mr. Kale is requested to take instructions in this regard.
3. Stand over to 8.4.2021.

( V.K. JADHAV, J. ) ...

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