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[Cites 0, Cited by 0] [Section 434(4)] [Section 434] [Entire Act]

Union of India - Subsection

Section 434(4)(a) in The Merchant Shipping Act, 1958

(a)the amount which should be payable in the case of personal injury resulting in the death of a member of the crew of a sailing vessel due to accident and in the case of other injuries: