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[Cites 0, Cited by 0] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)from Commander to Captain.-By selection from officers who have attained 4 years' seniority in the rank of Commander. An officer should have served one year afloat in an appointment tenable by an officer of the rank of Commander.