Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Telangana - Subsection Section 147(12) in Telangana Panchayat Raj Act, 2018 (12)Every President or Vice-President shall cease to hold office on the expiration of his term of office as a member.
