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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(2) in Punjab Waqf Rules, 2018

(2)The meeting shall be presided over by the Additional Chief Secretary to the Government of Punjab, Department of Home Affairs or his representative, not below the rank of Joint Secretary, who shall conduct the proceedings for the election of the Chairperson.