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State of Maharashtra - Section

Section 27 in The Maharashtra Shops and Establishments Act, 1948

27. Theatres or other places of public amusement or entertainment not to sell goods of the kind sold in shops after the closing hour of shops.

- After the hour fixed for the closing of shop under section 11, no goods of the kind sold in a shop shall be sold in any theatre or other place of public amusement or entertainment except for consumption on premises.