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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(b)the applicant, or any of its key managerial persons, has not been declared as an insolvent by any court;