Delhi High Court - Orders
(Exemption) Aastha Khera vs Union Of India & Anr on 13 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~145
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6053/2022, CM APPL. 18161/2022 (Stay), 18162/2022
(exemption)
AASTHA KHERA ..... Petitioner
Through: None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kushdeep Gaur, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.04.2022 Learned counsel for the petitioner could not join proceedings on account of technical issues on his side.
List again on 11.07.2022.
YASHWANT VARMA, J APRIL 13, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:19.04.2022 11:49:50