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Delhi High Court - Orders

(Exemption) Aastha Khera vs Union Of India & Anr on 13 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~145
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 6053/2022, CM APPL. 18161/2022 (Stay), 18162/2022
                                  (exemption)
                                  AASTHA KHERA                                    ..... Petitioner
                                              Through:           None.
                                                    versus
                                  UNION OF INDIA & ANR.                          ..... Respondents
                                                Through:         Mr. Kushdeep Gaur, Adv.
                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                                    ORDER

% 13.04.2022 Learned counsel for the petitioner could not join proceedings on account of technical issues on his side.

List again on 11.07.2022.

YASHWANT VARMA, J APRIL 13, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:19.04.2022 11:49:50