Gujarat High Court
Bhagwati Developers Through Its ... vs Dineshkumar Dahyabhai ... on 18 September, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CRA/364/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 364 of 2017
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BHAGWATI DEVELOPERS THROUGH ITS PARTNERS. & 1....Applicant(s)
Versus
DINESHKUMAR DAHYABHAI LEUVA....Opponent(s)
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Appearance:
MS. KITTY S MEHTA, ADVOCATE for the Applicant(s) No. 1 - 1.2 , 2
MR JITENDRA SINGH, ADVOCATE for the Respondent
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 18/09/2017
ORAL ORDER
After arguing for sometime, Learned Advocate Mr.Jitendra Singh appearing for the respondent seeks time to take instructions. Put up on 20th September, 2017 as prayed for.
(BELA M. TRIVEDI, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Sep 24 11:54:05 IST 2017