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State of Odisha - Section

Section 13 in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa

13. Payment.

- The Indenting Officer shall make immediate payment of the dues payable to the Supplier against supplies made under the rate contract. Payment should be made within 30 days from the date of receipt of stores failing which "Interest on Delayed Payments to Small Scale & Ancillary Industrial Undertakings Act, 1993" shall be enforced for realisation of their dues.