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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(1) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(1)The Board may require the applicant to furnish further information or clarifications regarding activities and matters connected thereto to consider the application for grant of a certificate.