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[Cites 0, Cited by 0] [Section 271F(1)] [Section 271F] [Entire Act]

State of Kerala - Subsection

Section 271F(1)(d) in Kerala Panchayat Raj Act, 1994

(d)'Corruption' includes anything publishable under Chapter X of the Indian Penal Code (Central Act 45 of 1860) or under the Prevention of Corruption Act, 1988 (Central Act 49 1988);