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State of Rajasthan - Section

Section 21 in The Nathdwara Temple Rules, 1973

21. [Powers of the Executive Committee]. [Added by Notification. No. F. 112(3) Revenue /3/81, dated 2-12-1982; Rajasthan Gazette Part IV-C (1), dated 6-1-1983, P. 653. [6-1-1983].]

- The Executive committee and the ad-hoc Committee constituted by the Board, may exercise perform and discharge such powers, duties and functions as may be delegated to them by the Board.