Section 27A in The Himachal Pradesh Courts Act, 1976
27A. [ Certain provisions to over-ride other laws. [Added vide Act No. 16 of 1984, Section 5.]
- The amendments made in this Act by the Himachal Pradesh Court (Amendment) Act, 1984 shall have effect notwithstanding anything inconsistent therewith contained in sub-section (3) of section 17 of the Delhi High Court Act, 1966 and in section 23 of the State of Himachal Pradesh Act, 1970.]
