Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(3) in Veer Narmad South Gujarat University Act, 1965

(3)The Syndicate shall also prepare, before such date as may be prescribed by the Statutes, the financial estimates for the ensuing year.