Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The International Finance Corporation (Status, Immunities and Privileges) Act, 1958 (a)"Agreement" means the Agreement for the establishment and operation of the international body known as the International Finance Corporation;
