Section 10(5)(c) in Multi-Storeyed and Public Buildings Rules, 1973

[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

(c)Where an excavation is back filled, measures shall be taken to place the back fills as to -

(i)maintain the lateral support of the soil exposed by the excavation;

(ii)have a bearing capacity adequate to support the anticipated surcharge; and

(iii)prevent detrimental settlement.

Legal Document View