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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(9) in Kerala Veterinary and Animal Sciences University Act, 2010

(9)Every order passed under sub-section (8) shall, be laid before the State Legislature with the statement explaining the circumstances leading to such orders.Chapter - IV The Chancellor, Pro-Chancellor and Officers of the University