Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 389] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(c) in The Gujarat Land Grabbing (Prohibition) Act, 2020 (c)uses any land grabbed or causes or permits knowingly to be used for purposes, connected with sale or allotment; or