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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Greater Bengaluru City Corporation -

Section 94(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)The Corporation member shall have the right to represent the interestsof the ward from which he is elected in the Corporation and may draw theattention of the Mayor to the proposals and resolutions made by the Ward