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State of Punjab - Section

Section 803 in Punjab Jail Manual, 1996

803. Half-yearly return of criminal lunatics.

- In accordance with the instructions in the preceding paragraph, Superintendent shall, on the 1st of January and 1st of July of each year forward to the Inspector-General a report (Form No. 99) on the prisoners confined in their jails under sections 330 and 335 of the Code.Note. - When no such prisoners are confined in the jail, a blank return should be submitted.