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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Uttar Pradesh - Subsection

Section 113(7) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(7)Receipts Books in [B.P S.] [Substituted by Notification No. 5846/I-A-270-61.] Form 4.