Madras High Court
Thiruchendur Nattar Maruthuvar ... vs Mrs. Sugavanam on 15 July, 2022
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 CONT.P.(MD)NO.986 OF 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 15.07.2022
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
CONT.P.(MD)No.986 of 2022 IN
CR OP(MD)No.14154 Of 2021
Thiruchendur Nattar Maruthuvar Madathinar Sangam,
(Regd No.6/1975)
Represented by its President/Adhthar
V. Periasamy,
S/o. Vannamuthu,
93, Sannathi Street,
Thiruchendur,
Tuticorin District. ... Petitioner / Petitioner
Vs.
Mrs. Sugavanam,
The Inspector of Police,
Temple Police Station,
Thiruchendur,
Thoothukudi District. ... Respondent / Contemnor
Prayer: Contempt petition filed under Section 11 of
the Contempt of Court Act 1971, to punish the
contemnor/respondent for his willful disobedience of the order
of this Court dated 23.11.2021 passed in Criminal Original
Petition in Crl.Op.(MD) No.14154 of 2021.
https://www.mhc.tn.gov.in/judis
1/3
2 CONT.P.(MD)NO.986 OF 2022
For Petitioner : Mr.J. David Ganesan
For Respondent : Mr.T. Senthil Kumar,
Additional Public Prosecutor
***
ORDER
No enforceable direction has been given by this Court. Therefore, question of the respondent committing breach of the order does not arise. This contempt petition is closed.
15.07.2022
Index : Yes / No
Internet : Yes/ No
PMU
To:
The Inspector of Police, Temple Police Station, Thiruchendur, Thoothukudi District.
https://www.mhc.tn.gov.in/judis 2/3 3 CONT.P.(MD)NO.986 OF 2022 G.R.SWAMINATHAN,J.
PMU CONT.P.(MD)No.986 of 2022 IN CRL OP(MD)No.14154 of 2021 15.07.2022 https://www.mhc.tn.gov.in/judis 3/3