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Madras High Court

Thiruchendur Nattar Maruthuvar ... vs Mrs. Sugavanam on 15 July, 2022

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                     1               CONT.P.(MD)NO.986 OF 2022

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED: 15.07.2022

                                                         CORAM

                       THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                          CONT.P.(MD)No.986 of 2022 IN
                                           CR OP(MD)No.14154 Of 2021


                     Thiruchendur Nattar Maruthuvar Madathinar Sangam,
                     (Regd No.6/1975)
                     Represented by its President/Adhthar
                     V. Periasamy,
                     S/o. Vannamuthu,
                     93, Sannathi Street,
                     Thiruchendur,
                     Tuticorin District.                ... Petitioner / Petitioner


                                                           Vs.


                     Mrs. Sugavanam,
                     The Inspector of Police,
                     Temple Police Station,
                     Thiruchendur,
                     Thoothukudi District.                        ... Respondent / Contemnor

                                    Prayer: Contempt petition filed under Section 11 of
                     the          Contempt   of    Court    Act    1971,   to   punish    the
                     contemnor/respondent for his willful disobedience of the order
                     of this Court dated 23.11.2021 passed in Criminal Original
                     Petition in Crl.Op.(MD) No.14154 of 2021.




https://www.mhc.tn.gov.in/judis
                     1/3
                                                   2            CONT.P.(MD)NO.986 OF 2022



                                  For Petitioner   : Mr.J. David Ganesan

                                  For Respondent : Mr.T. Senthil Kumar,
                                                   Additional Public Prosecutor

                                                       ***


                                                   ORDER

No enforceable direction has been given by this Court. Therefore, question of the respondent committing breach of the order does not arise. This contempt petition is closed.




                                                                           15.07.2022

                     Index    : Yes / No
                     Internet : Yes/ No
                     PMU




                     To:

The Inspector of Police, Temple Police Station, Thiruchendur, Thoothukudi District.

https://www.mhc.tn.gov.in/judis 2/3 3 CONT.P.(MD)NO.986 OF 2022 G.R.SWAMINATHAN,J.

PMU CONT.P.(MD)No.986 of 2022 IN CRL OP(MD)No.14154 of 2021 15.07.2022 https://www.mhc.tn.gov.in/judis 3/3