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[Cites 0, Cited by 0] [Section 320] [Entire Act]

Union of India - Subsection

Section 320(1) in Bharatiya Nagarik Suraksha Sanhita, 2023

(1)If the witness is within the territories to which this Sanhita extends, the commission shall be directed to the Chief Judicial Magistrate within whose local jurisdiction the witness is to be found.