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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(c) in The M.P. Government Electrical Undertakings (Dues Recovery) Act, 1961

(c)the form and costs of notice of demand, the mode of the service thereof and the costs of recovery;