Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(f) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(f)the time within which the Registrar may require the applicant to propose another denomination under sub-section (3) of section 17;