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Bombay High Court

Disha Constructions vs Lok Constructions And 5 Ors And Darshan L ... on 22 April, 2019

Author: G.S. Patel

Bench: G.S. Patel

                                                               41-CHSCD5-19.DOC




 Shephali


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
                  CHAMBER SUMMONS NO. 5 OF 2019
                                        IN
      COMM EXECUTION APPLICATION NO. 1341 OF 2018


 Disha Constructions                                                ...Applicant
       Versus
 Lok Constructions & Ors                                        ...Respondents

Mr Karl Tamboly, with Ms Swapna Roopwate, i/b Tushar Goradia, for the Applicant.

Ms Kajal Solanki, i/b Divya Shah Associates, for the Respondents.

                               CORAM:     G.S. PATEL, J
                               DATED:     22nd April 2019
 PC:-


1. Affidavit in Rejoinder to be filed in the Registry. A copy has been handed over to Mr Tamboly in Court today.

2. List the matter for directions on 17th June 2019.

(G. S. PATEL, J) Page 1 of 1 22nd April 2019 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 24/04/2019 02:01:27 :::