Bombay High Court
Disha Constructions vs Lok Constructions And 5 Ors And Darshan L ... on 22 April, 2019
Author: G.S. Patel
Bench: G.S. Patel
41-CHSCD5-19.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
CHAMBER SUMMONS NO. 5 OF 2019
IN
COMM EXECUTION APPLICATION NO. 1341 OF 2018
Disha Constructions ...Applicant
Versus
Lok Constructions & Ors ...Respondents
Mr Karl Tamboly, with Ms Swapna Roopwate, i/b Tushar Goradia, for the Applicant.
Ms Kajal Solanki, i/b Divya Shah Associates, for the Respondents.
CORAM: G.S. PATEL, J
DATED: 22nd April 2019
PC:-
1. Affidavit in Rejoinder to be filed in the Registry. A copy has been handed over to Mr Tamboly in Court today.
2. List the matter for directions on 17th June 2019.
(G. S. PATEL, J) Page 1 of 1 22nd April 2019 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 24/04/2019 02:01:27 :::