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State of Uttar Pradesh - Section

Section 19 in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

19.

- Any other matter, which is not covered by these rules, shall mutatis mutandis be governed by the provisions of the U.P. District Boards Act and the rules and regulations made thereunder in so far as they are not inconsistent with the provisions of the Uttar Pradesh Antarim Zila Parishad Ordinance, 1958.