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[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(3) in West Bengal Co-operative Societies Rules, 2011

(3)The audit report shall also include (a) certification of realized profits, (b) merit rating of Co-operative Societies in such form as the Director may approve and (c) his suggestions for improvement of the working of the society.