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[Cites 0, Cited by 0] [Section 17CA(11)] [Section 17CA] [Entire Act]

Union of India - Subsection

Section 17CA(11)(ii) in Income Tax Rules, 1962

(ii)The electoral trust shall also maintain a list of persons from whom contributions have been received and to whom the same have been distributed, containing the name, address and permanent account number of each such person along with the details of the amount and mode of its payment including the name and branch of the bank.