Supreme Court - Daily Orders
J. Thulasidharan And Ors. vs R. Ranganathan (Dead)Through Lrs. And ... on 29 February, 2024
Bench: C.T. Ravikumar, Rajesh Bindal
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ITEM NO.106 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2003/2023
J. THULASIDHARAN AND ORS. & ORS. Appellant(s)
VERSUS
R. RANGANATHAN (DEAD)THROUGH LRS. AND ORS. & ORS. Respondent(s)
WITH
C.A. No. 2004/2023 (XII)
C.A. No. 2005/2023 (XII)
(FOR [LR, C/D] ON IA 30443/2017
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
12119/2019
FOR EXEMPTION FROM FILING O.T. ON IA 44189/2019
IA No. 44189/2019 - EXEMPTION FROM FILING O.T.
C.A. No. 2006/2023 (XII)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
12993/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
45416/2019
FOR EXEMPTION FROM FILING O.T. ON IA 45417/2019
Date : 29-02-2024 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) M/S. Ap & J Chambers, AOR
Mr. Krishnan Venugopala, Sr. Adv.
Mrs. Prabha Swami, AOR
Mr. Nikhil Swami, Adv.
Ms. Divya Swami, Adv.
Mr. Krishnan Agarwal, Adv.
Mr. V.Giri, Sr. Adv. (N.P.)
Signature Not Verified
M/S. Lawfic, AOR
Mr. Koshy John, Adv.
Digitally signed by Dr.
Naveen Rawal
Date: 2024.02.29
16:36:36 IST
Reason: Mr. Sriram Parakkat, Adv.
Mr. M.s.vishnu Sankar, Adv.
Ms. Athira G Nair, Adv.
Ms. Viddusshi, Adv.
Ms. Anjali Singh, Adv.
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Ms. Usha Singh, Adv.
Mr. V. Balachandran, AOR
For Respondent(s) M/S. Arputham Aruna And Co, AOR
Mr. V. Parbhakar, Sr. Adv.
Ms. Jyoti Parasher, Adv.
Mr. N.j. Ramchandar, Adv.
Mr. R. Chandrachud, AOR
Mr. Dhuli Venkata Krishna, Adv.
Mr. K. V. Vijayakumar, AOR
Mr. D.Kumanan, AOR
Mr. Sheikh F Kalia, Adv.
Mrs. Deepa. S, Adv.
Mr. Veshal Tyagi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is submitted that an Interlocutory Application has been filed by the Appellant(s) seeking permission to bring on record subsequent facts and certain additional documents in C.A. No. 2006/2023.
Let the I.A. be numbered and sent for consideration as to whether such documents be received on record and whether they are also required for proper disposal of the appeals. List next week.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)