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Supreme Court - Daily Orders

J. Thulasidharan And Ors. vs R. Ranganathan (Dead)Through Lrs. And ... on 29 February, 2024

Bench: C.T. Ravikumar, Rajesh Bindal

                                                    1

      ITEM NO.106                         COURT NO.13                  SECTION XII

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

      Civil Appeal            No(s).   2003/2023

      J. THULASIDHARAN AND ORS. & ORS.                                Appellant(s)

                                                   VERSUS

      R. RANGANATHAN (DEAD)THROUGH LRS. AND ORS. & ORS.               Respondent(s)


      WITH

      C.A. No. 2004/2023 (XII)

      C.A. No. 2005/2023 (XII)
      (FOR [LR, C/D] ON IA 30443/2017
      FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
      12119/2019
      FOR EXEMPTION FROM FILING O.T. ON IA 44189/2019
      IA No. 44189/2019 - EXEMPTION FROM FILING O.T.

      C.A. No. 2006/2023 (XII)
      (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
      12993/2019
      FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
      45416/2019
      FOR EXEMPTION FROM FILING O.T. ON IA 45417/2019

      Date : 29-02-2024 These appeals were called on for hearing today.

      CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                          HON'BLE MR. JUSTICE RAJESH BINDAL

      For Appellant(s)             M/S.   Ap & J Chambers, AOR

                                   Mr. Krishnan Venugopala, Sr. Adv.
                                   Mrs. Prabha Swami, AOR
                                   Mr. Nikhil Swami, Adv.
                                   Ms. Divya Swami, Adv.
                                   Mr. Krishnan Agarwal, Adv.

                                   Mr. V.Giri, Sr. Adv. (N.P.)
Signature Not Verified
                                   M/S. Lawfic, AOR
                                   Mr. Koshy John, Adv.
Digitally signed by Dr.
Naveen Rawal
Date: 2024.02.29
16:36:36 IST
Reason:                            Mr. Sriram Parakkat, Adv.
                                   Mr. M.s.vishnu Sankar, Adv.
                                   Ms. Athira G Nair, Adv.
                                   Ms. Viddusshi, Adv.
                                   Ms. Anjali Singh, Adv.
                                      2

                     Ms. Usha Singh, Adv.

                     Mr. V. Balachandran, AOR

For Respondent(s)    M/S. Arputham Aruna And Co, AOR

                     Mr. V. Parbhakar, Sr. Adv.
                     Ms. Jyoti Parasher, Adv.
                     Mr. N.j. Ramchandar, Adv.
                     Mr. R. Chandrachud, AOR
                     Mr. Dhuli Venkata Krishna, Adv.

                     Mr. K. V. Vijayakumar, AOR

                     Mr. D.Kumanan, AOR
                     Mr. Sheikh F Kalia, Adv.
                     Mrs. Deepa. S, Adv.
                     Mr. Veshal Tyagi, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

It is submitted that an Interlocutory Application has been filed by the Appellant(s) seeking permission to bring on record subsequent facts and certain additional documents in C.A. No. 2006/2023.

Let the I.A. be numbered and sent for consideration as to whether such documents be received on record and whether they are also required for proper disposal of the appeals. List next week.

(DR. NAVEEN RAWAL)                                   (MATHEW ABRAHAM)
ASTT. REGISTRAR-cum-PS                               COURT MASTER (NSH)