Section 16 in Kerala State Higher Education Council Act, 2007
16. The Executive Council.
- There shall be an Executive Council for the Council consisting 6f the following members of the Governing Council, namely:-(a)the Vice-Chairman;(b)the Member-Secretary;(c)one of the Vice-Chancellors, nominated by rotation by the Government for a period of one year;.(d)five educationalists nominated under clause (d) of section 14;(e)the Secretary to Government, Higher Education Department, Ex-officio.
