Punjab-Haryana High Court
M/S Phoenix Arc Pvt. Ltd vs Sunil Gupta And Ors on 29 May, 2015
Bench: Hemant Gupta, Lisa Gill
1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 29.05.2015
CWP No.11889 of 2015
M/s Phoenix Arc Private Limited ...Petitioner
Vs.
Sunil Gupta & others ...Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. A.K.Chopra, Senior Advocate, with
M/s Manish Jain and Suresh Dutt Dobhal, Advocates,
for the petitioner.
HEMANT GUPTA, J. (ORAL)
Learned counsel for the petitioner wishes to withdraw the present writ petition.
Dismissed as withdrawn.
(HEMANT GUPTA) JUDGE (LISA GILL) JUDGE 29.05.2015 Vimal VIMAL KUMAR 2015.05.29 15:49 I attest to the accuracy and integrity of this document Chandigarh