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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(4)(k) in Karnataka Electricity Reform Act, 1999

(k)the purchase of power from the KPTC to the extent necessary to enable the KPTC to perform its obligations under the contracts concluded by the State Government or the Board referred to in clause (j);