Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 923] [Entire Act]

Bengal Presidency - Subsection

Section 923(c) in Police Regulations, Bengal , 1943

(c)The Armed Inspector shall examine both diaries at the end of each day and note whether all officers or escorts have returned at the proper time. In cases of delay, he shall bring the fact to the notice of the Superintendent or the Additional Superintendent next morning.