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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Bihar - Subsection

Section 134(1) in Bihar Minor Mineral Rules, 2017

(1)The expenditure and utilization of fund accrued under the District Mineral Foundation shall be done as per the Pradhan Mantri Khanij Kshetra Kalyan Yojana (P.M.K.K.K.Y.) details of which are annexed as Annexure-I and/or in a manner as decided by the Central/State Government from time to time.