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[Cites 0, Cited by 0] [Section 209] [Entire Act]

State of Uttar Pradesh - Subsection

Section 209(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)The Zila Panchayat shall have power to remove any obstruction referred to in sub-section (1) and the expenses of such removal shall be recoverable from the offender in the manner provided by Chapter VIII.