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[Cites 0, Cited by 1] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Electricity Reform Act, 2000

(2)The licence fee shall be paid by the 15th April of each year, and in case the trader has moved from a lower category to a higher category, the balance of licence fee shall be paid within thirty days of such transition.