Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Odisha - Subsection Section 45(2) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002 (2)The securities of the Samiti shall be under the custody of the Block Development Officer and shall be verified by the auditor at the time of audit.
