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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Uttarakhand - Subsection

Section 56(3)(iv) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(iv)the time within which applications and appeals and applications under this Act, in cases for which no specific provision in that behalf has been made herein;