Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(3)(b) in Jammu and Kashmir Agrarian Reforms Act, 1976

(b)second preference shall be given to persons who were serving in defence force on or after the first day of April, 1965;